Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Maharashtra - Subsection Section 15(5) in The Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981 (5)The meetings of the Advisory Committee and procedure to be followed for the purpose shall be regulated according to the rules made under this Act.
