Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(iii) in The National Co-Operative Development Corporation Act, 1962 (iii)[except in the case of managing director,] [Inserted by Act 3 of 1974, Section 5 (w.e.f. 1-4-1974)] if he is a salaried official of the Corporation.
