Supreme Court - Daily Orders
M.P Power Management Company Ltd vs M.P Biomass Energy Developers ... on 16 March, 2018
Bench: Rohinton Fali Nariman, R. Banumathi
ITEM NO.801 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No. 31065 of 2018 in Petition(s) for Special Leave to Appeal
(C) No(s). 25150-25151/2017
(Arising out of impugned final judgment and order dated 02-08-2017
in RP No. 4/2017 20-03-2017 in AN No. 338/2016 passed by the
Appellate Tribunal For Electricity At New Delhi)
M.P POWER MANAGEMENT COMPANY LTD Petitioner(s)
VERSUS
M.P BIOMASS ENERGY DEVELOPERS ASSOCIATION & ORS. Respondent(s)
(IA No.31065/2018-STAY APPLICATION)
Date : 16-03-2018 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Nitin Gaur, Adv. (Mentionede by)
Mr. Mishra Saurabh, AOR
For Respondent(s) Mr. Nikunj Dayal, AOR
Mr. Lakshmi Raman Singh, AOR
UPON being mentioned the Court made the following
O R D E R
List I.A. No. 31065 of 2018 (Application for stay) on Monday, the 19th March, 2018.
(SHASHI SAREEN) (SAROJ KUMARI GAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.03.17
10:59:54 IST
Reason: