Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(b) in The Kerala Captive Elephants (Management and Maintenance) Rules, 2003

(b)employing in any work or labour or for any purpose, any elephant, which by reason of its age or disease, informity, wound , sore or other cause, if unfit to be so employed, or being owner permitting any such elephant to be employed;