Delhi High Court - Orders
Prashant Desai vs M/S Zydus Wellness Products Ltd on 10 December, 2024
Author: Navin Chawla
Bench: Navin Chawla
$~89
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 231/2024 & CM APPL. 59660/2024
PRASHANT DESAI .....Appellant
Through: Mr. Nakul Mohta, Ms. Misha
Rohatgi Mohta & Mr. Puneet
Pathak, Advs.
versus
M/S ZYDUS WELLNESS PRODUCTS LTD. .....Respondent
Through: Mr. Sagar Chandra, Ms.
Shubhie Wahi & Ms. Ankita
Seth, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 10.12.2024
1. The learned counsel for the appellant prays for and is granted four weeks' time to file rejoinder.
2. List on 19th March, 2025.
NAVIN CHAWLA, J SHALINDER KAUR, J DECEMBER 10, 2024/ab/sk Click here to check corrigendum, if any This is a digitally signed order.
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