Andhra Pradesh High Court - Amravati
CMA/686/2008 on 16 March, 2026
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.: C.M.A.No. 686 of 2008 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
19. 16.03.2026 RNT, J&BM, J The appeal was dismissed for default on 27.11.2024. However, the said order has been recalled by order dated 08.01.2025 on the applications filed and the appeal was directed to be listed for hearing.
2. The matter has been taken up today.
3. Request has been made for adjournment.
4. The appeal is of the year 2008.
5. Finally, list on 09.04.2026 _____________ RNT, J _____________ BM, J Pab 2 3