Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] Union of India - Subsection Section 37(6) in The Insurance Rules, 1939 (6)Decision at a meeting .-All matters required to be decided by the Committee shall be decided by the majority of the votes of the members present. The voting shall be by show of hands.
