Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 441] [Entire Act] State of Uttar Pradesh - Subsection Section 441(4) in The General Rules (Civil), 1957 (4)Other circulars.To each file-book shall be prefixed an index in which the number, date and subject of each circular shall be entered at the time the circular is filed.
