Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Commissioner Of Income Tax-Ii Kanpur vs Principal Officer M/S Somani Iron & ... on 3 September, 2014

Author: Tarun Agarwala

Bench: Tarun Agarwala





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 134 of 2002
 

 
Appellant :- Commissioner Of Income Tax-Ii Kanpur
 
Respondent :- Principal Officer M/S Somani Iron & Steel (P) Ltd.
 
Counsel for Appellant :- A.N. Mahajan,Ashok Kumar,Bharatji Agarwal,D. Awasthi,G.Krishna,R.K. Upadhaya,S Chopra
 
Counsel for Respondent :- Suyash Agarwal
 

 
Hon'ble Tarun Agarwala,J.
 

Hon'ble Dr. Satish Chandra,J.

List this matter before another Bench in which one of us (Hon'ble Tarun Agarwala,J.) is not a member.

Order Date :- 3.9.2014 pp/ (Dr. Satish Chandra,J.) (Tarun Agarwala,J.)