Allahabad High Court
Commissioner Of Income Tax-Ii Kanpur vs Principal Officer M/S Somani Iron & ... on 3 September, 2014
Author: Tarun Agarwala
Bench: Tarun Agarwala
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- INCOME TAX APPEAL No. - 134 of 2002 Appellant :- Commissioner Of Income Tax-Ii Kanpur Respondent :- Principal Officer M/S Somani Iron & Steel (P) Ltd. Counsel for Appellant :- A.N. Mahajan,Ashok Kumar,Bharatji Agarwal,D. Awasthi,G.Krishna,R.K. Upadhaya,S Chopra Counsel for Respondent :- Suyash Agarwal Hon'ble Tarun Agarwala,J.
Hon'ble Dr. Satish Chandra,J.
List this matter before another Bench in which one of us (Hon'ble Tarun Agarwala,J.) is not a member.
Order Date :- 3.9.2014 pp/ (Dr. Satish Chandra,J.) (Tarun Agarwala,J.)