Punjab-Haryana High Court
Narinder Singh vs Raminder Kaur on 21 January, 2015
130 CRM-M-2231-2015
NARINDER SINGH VS RAMINDER KAUR
Present :
Mr. Inderjit Sharma , Advocate
for the petitioner.
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AJAY TEWARI, J.(ORAL)
Learned counsel for the petitioner prays for permission to withdraw this petition.
Allowed as prayed for.
Dismissed as withdrawn.
(AJAY TEWARI) January 21, 2015 JUDGE sunita SUNITA NAGPAL 2015.01.22 12:28 I attest to the accuracy and authenticity of this document