Delhi High Court - Orders
Bhadra International (India) Pvt. Ltd. ... vs Airports Authority Of India on 7 May, 2024
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~27 to 36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 414/2018
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Petitioners
Through: Mr. Ashish Mohan, Mr. Akshit Mago,
Mr. Digvijay Singh and Mr. Samarth
Chowdhary, Advocates with Mr.
Hiyav Bajaj.
versus
AIRPORTS AUTHORITY OF INDIA ..... Respondent
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. N. Srinivasan
Ramaswamy and Mr. Anmol Adhrit,
Advocates.
28
+ O.M.P. (COMM) 415/2018
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Petitioners
Through: Mr. Ashish Mohan, Mr. Akshit Mago,
Mr. Digvijay Singh and Mr. Samarth
Chowdhary, Advocates with Mr.
Hiyav Bajaj.
versus
AIRPORTS AUTHORITY OF INDIA ..... Respondent
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. N. Srinivasan
Ramaswamy and Mr. Anmol Adhrit,
Advocates.
29
+ O.M.P.(I) (COMM.) 334/2018
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Petitioners
Through: Mr. Ashish Mohan, Mr. Akshit Mago,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/05/2024 at 23:31:39
Mr. Digvijay Singh and Mr. Samarth
Chowdhary, Advocates with Mr.
Hiyav Bajaj.
versus
AIRPORTS AUTHORITY OF INDIA & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. N. Srinivasan
Ramaswamy and Mr. Anmol Adhrit,
Advocates for AAI.
30
+ O.M.P.(I) (COMM.) 335/2018 & CCP(O) 55/2022, I.As.
5009/2022, 12780/2022, 6526/2023
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Petitioners
Through: Mr. Ashish Mohan, Mr. Akshit Mago,
Mr. Digvijay Singh and Mr. Samarth
Chowdhary, Advocates with Mr.
Hiyav Bajaj.
versus
AIRPORTS AUTHORITY OF INDIA & ORS. ..... Respondents
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. N. Srinivasan
Ramaswamy and Mr. Anmol Adhrit,
Advocates for R-1.
Mr. Sarfaraz Khan and Mr. Naved
Ahmed, Advocates for R2/UCO
Bank.
31
+ O.M.P.(I) (COMM.) 378/2018, CCP(O) 15/2021, CCP(O) 30/2023,
I.As. 11214/2020, 5658/2021
BHADRA INTERNATIONAL (INDIA) & ORS. ..... Petitioners
Through: Mr. Ashish Mohan, Mr. Akshit Mago,
Mr. Digvijay Singh and Mr. Samarth
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/05/2024 at 23:31:39
Chowdhary, Advocates with Mr.
Hiyav Bajaj.
versus
AIRPORTS AUTHORITY OF INDIA ..... Respondent
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. N. Srinivasan
Ramaswamy and Mr. Anmol Adhrit,
Advocates.
32
+ O.M.P.(I) (COMM.) 380/2018, CCP(O) 16/2021, CCP(O) 31/2023,
I.As. 11213/2020, 5660/2021
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Petitioners
Through: Mr. Ashish Mohan, Mr. Akshit Mago,
Mr. Digvijay Singh and Mr. Samarth
Chowdhary, Advocates with Mr.
Hiyav Bajaj.
versus
AIRPORTS AUTHORITY OF INDIA ..... Respondent
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. N. Srinivasan
Ramaswamy and Mr. Anmol Adhrit,
Advocates.
33
+ O.M.P.(I) (COMM.) 463/2018 & I.A. 17453/2018
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. N. Srinivasan
Ramaswamy and Mr. Anmol Adhrit,
Advocates.
versus
BHADRA INTERNATIONAL (INDIA) P LTD & ORS
..... Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/05/2024 at 23:31:40
Through: Mr. Ashish Mohan, Mr. Akshit Mago,
Mr. Digvijay Singh and Mr. Samarth
Chowdhary, Advocates with Mr.
Hiyav Bajaj.
34
+ O.M.P.(I) (COMM.) 464/2018 & I.A. 17456/2018
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. N. Srinivasan
Ramaswamy and Mr. Anmol Adhrit,
Advocates.
versus
BHADRA INTERNATIONAL (INDIA) PVT LTD & ORS.
..... Respondents
Through: Mr. Ashish Mohan, Mr. Akshit Mago,
Mr. Digvijay Singh and Mr. Samarth
Chowdhary, Advocates with Mr.
Hiyav Bajaj.
35
+ O.M.P. (COMM) 3/2019 & I.As. 76/2019, 1903/2019, 1905/2019,
13809/2021
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. N. Srinivasan
Ramaswamy and Mr. Anmol Adhrit,
Advocates.
versus
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Respondents
Through: Mr. Ashish Mohan, Mr. Akshit Mago,
Mr. Digvijay Singh and Mr. Samarth
Chowdhary, Advocates with Mr.
Hiyav Bajaj.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/05/2024 at 23:31:40
36
+ O.M.P. (COMM) 4/2019 & I.As. 78/2019, 1904/2019, 1906/2019,
13803/2021
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. N. Srinivasan
Ramaswamy and Mr. Anmol Adhrit,
Advocates.
versus
BHADRA INTERNATIONAL (INDIA) P LTD & ORS.
..... Respondents
Through: Mr. Ashish Mohan, Mr. Akshit Mago,
Mr. Digvijay Singh and Mr. Samarth
Chowdhary, Advocates with Mr.
Hiyav Bajaj.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 07.05.2024
1. Arguments have been concluded on behalf of the petitioners.
2. Counsel for the respondent/AAI submits that Mr. Parag P. Tripathi, Senior Advocate, is busy in another Court.
3. Accordingly, re-notify on 20.05.2024 for arguments of the respondent/AAI.
NEENA BANSAL KRISHNA, J MAY 7, 2024 S.Sharma This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/05/2024 at 23:31:40