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Delhi High Court - Orders

Bhadra International (India) Pvt. Ltd. ... vs Airports Authority Of India on 7 May, 2024

Author: Neena Bansal Krishna

Bench: Neena Bansal Krishna

                                    $~27 to 36
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 414/2018
                                                BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
                                                                                              ..... Petitioners
                                                             Through: Mr. Ashish Mohan, Mr. Akshit Mago,
                                                                       Mr. Digvijay Singh and Mr. Samarth
                                                                       Chowdhary, Advocates with Mr.
                                                                       Hiyav Bajaj.
                                                             versus
                                                AIRPORTS AUTHORITY OF INDIA                ..... Respondent
                                                                                      Through:                Mr. Parag P. Tripathi, Senior
                                                                                                              Advocate with Mr. Sonal Kr. Singh,
                                                                                                              Ms. Sukanya Lal, Mr. N. Srinivasan
                                                                                                              Ramaswamy and Mr. Anmol Adhrit,
                                                                                                              Advocates.
                                    28
                                    +           O.M.P. (COMM) 415/2018
                                                BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
                                                                                              ..... Petitioners
                                                              Through: Mr. Ashish Mohan, Mr. Akshit Mago,
                                                                       Mr. Digvijay Singh and Mr. Samarth
                                                                       Chowdhary, Advocates with Mr.
                                                                       Hiyav Bajaj.
                                                              versus
                                                AIRPORTS AUTHORITY OF INDIA                ..... Respondent
                                                                                      Through:                Mr. Parag P. Tripathi, Senior
                                                                                                              Advocate with Mr. Sonal Kr. Singh,
                                                                                                              Ms. Sukanya Lal, Mr. N. Srinivasan
                                                                                                              Ramaswamy and Mr. Anmol Adhrit,
                                                                                                              Advocates.
                                    29
                                    +           O.M.P.(I) (COMM.) 334/2018
                                                BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
                                                                                             ..... Petitioners
                                                               Through: Mr. Ashish Mohan, Mr. Akshit Mago,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/05/2024 at 23:31:39
                                                                                                                Mr. Digvijay Singh and Mr. Samarth
                                                                                                               Chowdhary, Advocates with Mr.
                                                                                                               Hiyav Bajaj.
                                                             versus
                                                AIRPORTS AUTHORITY OF INDIA & ANR.                                                  ..... Respondents
                                                                                      Through:                Mr. Parag P. Tripathi, Senior
                                                                                                              Advocate with Mr. Sonal Kr. Singh,
                                                                                                              Ms. Sukanya Lal, Mr. N. Srinivasan
                                                                                                              Ramaswamy and Mr. Anmol Adhrit,
                                                                                                              Advocates for AAI.
                                    30
                                    +           O.M.P.(I) (COMM.) 335/2018 &                                               CCP(O)   55/2022,    I.As.
                                                5009/2022, 12780/2022, 6526/2023

                                                BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
                                                                                               ..... Petitioners
                                                             Through: Mr. Ashish Mohan, Mr. Akshit Mago,
                                                                       Mr. Digvijay Singh and Mr. Samarth
                                                                       Chowdhary, Advocates with Mr.
                                                                       Hiyav Bajaj.
                                                             versus
                                                AIRPORTS AUTHORITY OF INDIA & ORS.         ..... Respondents
                                                                                      Through:                Mr. Parag P. Tripathi, Senior
                                                                                                              Advocate with Mr. Sonal Kr. Singh,
                                                                                                              Ms. Sukanya Lal, Mr. N. Srinivasan
                                                                                                              Ramaswamy and Mr. Anmol Adhrit,
                                                                                                              Advocates for R-1.
                                                                                                              Mr. Sarfaraz Khan and Mr. Naved
                                                                                                              Ahmed, Advocates for R2/UCO
                                                                                                              Bank.
                                    31
                                    +           O.M.P.(I) (COMM.) 378/2018, CCP(O) 15/2021, CCP(O) 30/2023,
                                                I.As. 11214/2020, 5658/2021
                                                BHADRA INTERNATIONAL (INDIA) & ORS.                                                  ..... Petitioners
                                                                                      Through:                Mr. Ashish Mohan, Mr. Akshit Mago,
                                                                                                              Mr. Digvijay Singh and Mr. Samarth




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/05/2024 at 23:31:39
                                                                                                                Chowdhary, Advocates with Mr.
                                                                                                               Hiyav Bajaj.
                                                             versus
                                                AIRPORTS AUTHORITY OF INDIA                                                      ..... Respondent
                                                                                      Through:                Mr. Parag P. Tripathi, Senior
                                                                                                              Advocate with Mr. Sonal Kr. Singh,
                                                                                                              Ms. Sukanya Lal, Mr. N. Srinivasan
                                                                                                              Ramaswamy and Mr. Anmol Adhrit,
                                                                                                              Advocates.
                                    32
                                    +           O.M.P.(I) (COMM.) 380/2018, CCP(O) 16/2021, CCP(O) 31/2023,
                                                I.As. 11213/2020, 5660/2021
                                                BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
                                                                                                    ..... Petitioners
                                                                  Through: Mr. Ashish Mohan, Mr. Akshit Mago,
                                                                            Mr. Digvijay Singh and Mr. Samarth
                                                                            Chowdhary, Advocates with Mr.
                                                                            Hiyav Bajaj.
                                                                  versus
                                                AIRPORTS AUTHORITY OF INDIA                     ..... Respondent
                                                                                      Through:                Mr. Parag P. Tripathi, Senior
                                                                                                              Advocate with Mr. Sonal Kr. Singh,
                                                                                                              Ms. Sukanya Lal, Mr. N. Srinivasan
                                                                                                              Ramaswamy and Mr. Anmol Adhrit,
                                                                                                              Advocates.
                                    33
                                    +           O.M.P.(I) (COMM.) 463/2018 & I.A. 17453/2018
                                                AIRPORTS AUTHORITY OF INDIA                                                         ..... Petitioner
                                                                                      Through:                Mr. Parag P. Tripathi, Senior
                                                                                                              Advocate with Mr. Sonal Kr. Singh,
                                                                                                              Ms. Sukanya Lal, Mr. N. Srinivasan
                                                                                                              Ramaswamy and Mr. Anmol Adhrit,
                                                                                                              Advocates.
                                                            versus
                                                BHADRA INTERNATIONAL (INDIA) P LTD & ORS
                                                                                      ..... Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/05/2024 at 23:31:40
                                                                                       Through:                Mr. Ashish Mohan, Mr. Akshit Mago,
                                                                                                              Mr. Digvijay Singh and Mr. Samarth
                                                                                                              Chowdhary, Advocates with Mr.
                                                                                                              Hiyav Bajaj.
                                    34
                                    +           O.M.P.(I) (COMM.) 464/2018 & I.A. 17456/2018
                                                AIRPORTS AUTHORITY OF INDIA                                                          ..... Petitioner
                                                                                      Through:                Mr. Parag P. Tripathi, Senior
                                                                                                              Advocate with Mr. Sonal Kr. Singh,
                                                                                                              Ms. Sukanya Lal, Mr. N. Srinivasan
                                                                                                              Ramaswamy and Mr. Anmol Adhrit,
                                                                                                              Advocates.
                                                            versus
                                                BHADRA INTERNATIONAL (INDIA) PVT LTD & ORS.
                                                                                         ..... Respondents
                                                            Through: Mr. Ashish Mohan, Mr. Akshit Mago,
                                                                     Mr. Digvijay Singh and Mr. Samarth
                                                                     Chowdhary, Advocates with Mr.
                                                                     Hiyav Bajaj.
                                    35
                                    +           O.M.P. (COMM) 3/2019 & I.As. 76/2019, 1903/2019, 1905/2019,
                                                13809/2021

                                                AIRPORTS AUTHORITY OF INDIA                                                          ..... Petitioner
                                                                                      Through:                Mr. Parag P. Tripathi, Senior
                                                                                                              Advocate with Mr. Sonal Kr. Singh,
                                                                                                              Ms. Sukanya Lal, Mr. N. Srinivasan
                                                                                                              Ramaswamy and Mr. Anmol Adhrit,
                                                                                                              Advocates.
                                                            versus
                                                BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
                                                                                                                                  ..... Respondents
                                                                                      Through:                Mr. Ashish Mohan, Mr. Akshit Mago,
                                                                                                              Mr. Digvijay Singh and Mr. Samarth
                                                                                                              Chowdhary, Advocates with Mr.
                                                                                                              Hiyav Bajaj.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/05/2024 at 23:31:40
                                     36
                                    +           O.M.P. (COMM) 4/2019 & I.As. 78/2019, 1904/2019, 1906/2019,
                                                13803/2021
                                                AIRPORTS AUTHORITY OF INDIA                    ..... Petitioner
                                                                                      Through:                Mr. Parag P. Tripathi, Senior
                                                                                                              Advocate with Mr. Sonal Kr. Singh,
                                                                                                              Ms. Sukanya Lal, Mr. N. Srinivasan
                                                                                                              Ramaswamy and Mr. Anmol Adhrit,
                                                                                                              Advocates.
                                                              versus
                                                BHADRA INTERNATIONAL (INDIA) P LTD & ORS.
                                                                                           ..... Respondents
                                                              Through: Mr. Ashish Mohan, Mr. Akshit Mago,
                                                                       Mr. Digvijay Singh and Mr. Samarth
                                                                       Chowdhary, Advocates with Mr.
                                                                       Hiyav Bajaj.
                                                CORAM:
                                                HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                                                      ORDER

% 07.05.2024

1. Arguments have been concluded on behalf of the petitioners.

2. Counsel for the respondent/AAI submits that Mr. Parag P. Tripathi, Senior Advocate, is busy in another Court.

3. Accordingly, re-notify on 20.05.2024 for arguments of the respondent/AAI.

NEENA BANSAL KRISHNA, J MAY 7, 2024 S.Sharma This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/05/2024 at 23:31:40