Central Information Commission
Mr.Vivek Mahna vs Ministry Of Human Resource Development on 19 March, 2013
Encls:
For First Appellate Authority:
CENTRAL INFORMATION COMMISSION
in this case.
Copy If the applicant is not satisfied, he will file his Second Appeal as advised in
of Compl ai nt dat ed ( Not Ment i oned) .
Room
Copy of RTI appl i cat i on datNo. 326,
ed 22- 2nd Floor,
August Kranti Bhavan
10- 2010.
Copy of CPI O' s r epl y dat ed 24- 11- 2010.
Bhikaji Cama Place, New Delhi- 110066
Website. www.cic.gov.in
CIC/DS/C/2011/001289/RM
Dated: 19th March 2013
Name of the Complainant : Shri Vivek Mahna,
A8, Pushpanjali Farms Bijwasan,
New Delhi-110 061.
Name of the Public Authority : The First Appellate Authority (RTI),
IIT Delhi, Hauz Khas,
New Delhi-110 016.
ORDER
Shri Vivek Mahna of New Delhi has complained to the Central Information Commission that he received unsatisfactory reply/information from the Central Public Information Officer on his RTI-Application dt. 22-10-2010. A copy each of the RTI- Application, reply of CPIO and the complaint are enclosed for ready reference.
2. It is noted that the Complainant did not have an opportunity to go to the Appellate Authority and has directly approached the Commission with his complaint. In exercise of powers vested under Section 18(1) of the Right to Information (RTI) Act, we direct the Appellate Authority to enquire into the allegations made by the Complainant and after giving him an opportunity of hearing, to pass an appropriate order without any further loss of time.
3. In case the Complainant is not satisfied with the orders of the Appellate Authority, he is free to approach this Commission again in Second Appeal.
4. The Complaint is disposed of with the above directions.
Sd/-
(Rajiv Mathur) Central Information Commissioner Authenticated as true copy and forwarded to:-
The First Appellate Authority (RTI), IIT Delhi, Hauz Khas, New Delhi-110 016.
The CPIO (RTI), IIT Delhi, Hauz Khas, New Delhi-110 016.
Shri Vivek Mahna, A8, Pushpanjali Farms Bijwasan, New Delhi-110 061.
(Raghubir Singh) Deputy Registrar Phone: 011- 26105682 Fax: 011- 26161997
-03-2013