Madhya Pradesh High Court
Kamlesh Sahu vs Smt. Girija Bai Sahu on 28 October, 2022
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CR No. 584 of 2022
(KAMLESH SAHU AND OTHERS Vs SMT. GIRIJA BAI SAHU)
Dated : 28-10-2022
Shri Amitabha Gupta, Advocate for the applicants.
Issue notice to the respondent on admission as well as I.A. No.
12469/2022 on payment of process fee within three working days by both modes.
Notice be made returnable by 16th November, 2022. Learned counsel for applicants prays for grant of ex-parte stay, but looking to the facts of the case, it would be appropriate to hear the opposite party. Therefore, prayer for stay will be considered after hearing other side.
List the revision on 16th November, 2022.
(PRAKASH CHANDRA GUPTA) JUDGE MISHRA Signature Not Verified SAN Digitally signed by ARVIND KUMAR MISHRA Date: 2022.10.28 18:00:14 IST