Section 54 in The Orissa Agricultural Produce Markets Rules, 1958
54. Penalty for evasion of payment of fees.
- Any person removing or attempting to remove agricultural produce from the [market area] [Substituted vide O.G.E.No. 794, Dated 3.8.1996.] [* * *] [Omitted vide Orissa Gazette Part III/29.11.1974.] before the fee has been paid and the receipt prepared and granted shall, on conviction, be punishable with fine which may extend to [rupees five hundred] [Substituted vide O.G.E.No. 794, Dated 3.8.1996.],Part-VII Sales and Trading in Market
