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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(3)(B) in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2017

(B)For management seats. - (1) A candidate who gets admission shall, at the time of admission, pay such fees as may be determined by Fee Regulatory Committee, constituted under section 9 of the Act.