Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 255] [Entire Act] State of Rajasthan - Subsection Section 255(4) in The General Rules (Civil), 1986 (4)When the amount of the money tendered docs not exceed Rs. 25.Repayments of money falling under head of Account (1) (a) shall be made through the Treasury.
