Supreme Court - Daily Orders
M/S. Dwarikesh Sugar Industries Ltd. vs Commissioner, Customs And Central ... on 11 September, 2015
Bench: Chief Justice, C. Nagappan, Amitava Roy
1
ITEM NO.24 & 72 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......of 2015
CC No. 16340/2015
(Arising out of impugned final judgment and order dated
27/02/2015 in CEAD No. 113/2008 passed by the High Court Of
Judicature at Allahabad)
M/S. DWARIKESH SUGAR INDUSTRIES LTD. Petitioner(s)
VERSUS
COMMISSIONER, CUSTOMS AND CENTRAL
EXCISE, MEERUT Respondent(s)
(With appln. (s) for c/delay in filing SLP)
WITH
SLP(C)....CC 16500/2015
(With appln. for c/delay in filing SLP and office report)
SLP(C)....CC 16587/2015
(With appln. for c/delay in filing SLP and office report)
SLP(C)....CC 16344/2015
(With appln. for c/delay in filing SLP and office report)
SLP(C)....CC 16479/2015
(With appln. for c/delay in filing SLP and office report)
SLP(C)....CC 16779/2015
(With appln. for c/delay in filing SLP and office report)
SLP(C)....CC 16783/2015
(With appln. for c/delay in filing SLP and office report)
SLP(C)....CC 16785/2015
(With appln. for c/delay in filing SLP and office report)
SLP(C)....CC 16787/2015
Signature Not Verified
(With appln. for c/delay in filing SLP and office report)
Digitally signed by
Charanjeet Kaur
Date: 2015.09.11
17:07:24 IST
Reason:
SLP(C)....CC 16834/2015
(With appln. for c/delay in filing SLP and office report)
2
SLP(C)....CC 16862/2015
(With appln. for c/delay in filing SLP and office report)
Date :11/09/2015 These petitions were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE C. NAGAPPAN
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. S.K. Bagaria, Sr. Adv.
Mr. Sumit Goyal, Adv.
Mr. Ritesh Issac, Adv.
Mr. Kshatrshal Raj, Adv.
Mr. Aditya Sharma, Adv.
Mr. K. Ajit Singh, Adv.
for M/s. Parekh & Co.,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Notice.
Tag with C.A. No....D.15599 of 2007. [ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar