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[Cites 0, Cited by 0] [Section 273] [Entire Act]

Union of India - Subsection

Section 273(8) in Bharatiya Nagarik Suraksha Sanhita, 2023

(8)The provisions of this section apply to summons-cases as well as to warrant-cases.[Similar to Section 250 from Old CrPC-Also Refer]