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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978

(3)It shall come into force in respect of a nuclear installation and the area within 4.8 kilometers from any portion of the boundary of any such nuclear installation on such date as the Government may, by notification, appoint.