Section 9(2)(d) in The Delimitation Act, 1972

[Cites 0, Cited by 2] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(d) in The Delimitation Act, 1972

(d)thereafter by one or more orders determine-

(i)the delimitation of parliamentary constituencies, and

(ii)the delimitation of assembly constituencies, of each State.