Section 3(1)(II) in Finance Act, 2013

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(II) in Finance Act, 2013

(II)not being more than six kilometres, from the local limits of any municipality or cantonment board referred to in item (A) and which has a population of more than one lakh but not exceeding ten lakh; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(1)(II) in Finance Act, 2013