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State of Haryana - Section

Section 48 in Haryana Municipal Building Bye-laws 1982

48. Design and Construction.

- Every chimney which is built against or forms a part of a wall and extends to or below the surface of the ground shall be built on solid foundations which shall comply with the requirement of the bye-laws relating to the foundations of structural walls. It shall have a damp proof course at the top and if the wall with which it is built requires to be provided with a damp proof course at the bottom, the chimney shall be provided with the same. It shall also be properly bounded or otherwise securely tied with the wall which it is built.