Patna High Court - Orders
Umesh Kamat @ Umesh Kamait @ Umesh Pd. ... vs The State Of Bihar on 23 December, 2013
Author: Mihir Kumar Jha
Bench: Mihir Kumar Jha
Patna High Court Cr.Misc. No.37501 of 2013 (2) dt.23-12-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.37501 of 2013
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Umesh Kamat @ Umesh Kamait @ Umesh Pd. Kamat S/O Nageshwar
Prasad Kamat Resident Of Village- Pithauna, P.S- Narpatganj, District-
Araria.
.... .... Petitioner
Versus
The State Of Bihar
.... .... Opposite Party
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Appearance :
For the Petitioner/s : Mr. Bhola Prasad, Adv.
For the Opposite Party/s : A.P.P.
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CORAM: HONOURABLE MR. JUSTICE MIHIR KUMAR JHA
ORAL ORDER
2 23-12-2013After some argument learned counsel for the petitioner seeks permission to withdraw this application in order to enable the petitioner to surrender and seek regular bail.
This application is, accordingly, dismissed as withdrawn with the aforementioned liberty.
(Mihir Kumar Jha, J) surendra/-