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Patna High Court - Orders

Umesh Kamat @ Umesh Kamait @ Umesh Pd. ... vs The State Of Bihar on 23 December, 2013

Author: Mihir Kumar Jha

Bench: Mihir Kumar Jha

        Patna High Court Cr.Misc. No.37501 of 2013 (2) dt.23-12-2013




                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Criminal Miscellaneous No.37501 of 2013
                     ======================================================
                     Umesh Kamat @ Umesh Kamait @ Umesh Pd. Kamat S/O Nageshwar
                     Prasad Kamat Resident Of Village- Pithauna, P.S- Narpatganj, District-
                     Araria.
                                                                            .... .... Petitioner
                                                       Versus
                     The State Of Bihar
                                                                       .... .... Opposite Party
                     ======================================================
                     Appearance :
                     For the Petitioner/s     : Mr. Bhola Prasad, Adv.
                     For the Opposite Party/s :  A.P.P.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE MIHIR KUMAR JHA
                     ORAL ORDER

2    23-12-2013

After some argument learned counsel for the petitioner seeks permission to withdraw this application in order to enable the petitioner to surrender and seek regular bail.

This application is, accordingly, dismissed as withdrawn with the aforementioned liberty.

(Mihir Kumar Jha, J) surendra/-