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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(7) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(7)In case of any difference of opinion in the Research, Design and Standards Organisation, whether or not any change or modification is to be regarded as a new rolling stock, the Research, Design and Standards Organisation shall, through the Commissioner, refer the matter to the Central Government for final decision thereon.