Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(1) in Chandigarh Panchayat Election Rules, 1994 (1)Nomination papers, shall be presented to the Returning Officer in Form IVA in person by the candidate himself on dates, time and place fixed for filing the nomination papers.
