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[Cites 0, Cited by 0] [Section 2(8A)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(8A)(a) in The Asansol Municipal Corporation Act, 1990.

(a)a bank to which the provisions of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970, do not apply,