Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

NCT Delhi - Subsection

Section 79(3)(a) in The Delhi Excise Rules, 2010

(a)The licensee shall, in particular, satisfy himself about the bona fide of the purchaser to ensure that the denatured spirit is required for genuine use;