Section 1(3)(xi) in The Employees' Provident Funds Scheme, 1952
(xi)[ as respects mica mines and mica industry covered by the notification of the Government of India in the Ministry of Labour and Employment, Nos. G.S.R. 312 and 313, dated the 5th March, 1960, respectively, come into force on the 31st day of May, 1960;] [Inserted by G.S.R. 362, dated 16.3.1960.]