Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] Union of India - Subsection Section 2(1A) in Public Debt Act, 1944 (1A)[ "the Government", in relation to any Government security, means the Central or State Government issuing the security;] [Inserted by the Public Debt (Central Government)Amendment Act, 1949 (6 fo 1949), Section 4 (1-4-1949)]
