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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(2)In the case of accidents falling under sub-paragraph (1) (b), the injured person shall be given first-aid and thereafter immediately conveyed to a hospital or other place of treatment.