Section 109(2)(xxx) in Multi State Co-Operative Societies Act, 1984

[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(2)(xxx) in Multi State Co-Operative Societies Act, 1984

(xxx)the prohibitions and restrictions subject to which multi-State co-operative societies may, under Section 65 , transact business with persons who are not members:

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Union of India - Subsection

Section 109(2)(xxx) in Multi State Co-Operative Societies Act, 1984