Himachal Pradesh High Court
Dr. Sanjay Guleria & Ors. vs . Sh. Rajeev Sharma & Ors. on 14 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Dr. Sanjay Guleria & Ors. Vs. Sh. Rajeev Sharma & Ors.
COPC No.41 of 2023 .
14.06.2023 Present: Mr. Rajnish Maniktala, Senior Advocate with Mr. Naresh Verma, Advocate, for the petitioners. Mr. Y.P.S. Dhaulta and Mr. Varun Chandel, Additional Advocates General with Mr. Sumit Sharma, Deputy Advocate General, for the respondents.
Neither the respondents are present in person nor any application seeking exemption from being present in the Court has been moved. Learned Additional Advocate General seeks a day's time for implementing the judgment in letter and spirit. At his request, list the matter on 17.06.2023. In case the judgment is not implemented by the next date, the respondents shall remain present in the Court.
Jyotsna Rewal Dua
June 14, 2023 Judge
Mukesh
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