Supreme Court - Daily Orders
Telecom Regulatory Authority Of India vs Bharat Sanchar Nigam Limited on 10 March, 2026
ITEM NO.1 REGISTRAR COURT. 1 SECTION XVII-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Civil Appeal No(s). 3298/2005
TELECOM REGULATORY AUTHORITY OF INDIA Appellant(s)
VERSUS
BHARAT SANCHAR NIGAM LIMITED & ANR. Respondent(s)
For Bank Guarantee
WITH
C.A. No. 5184/2010 (XVII-B)
FOR ON IA 5/2011
FOR ON IA 6/2011
Date : 10-03-2026 This appeal was called on for hearing today.
For Appellant(s) :
Mr. Shiv Vinayak Gupta, Adv.
Ms. Anushka Rawal, Adv.
Ms. Himani Singh, Adv.
Mrs. Bina Gupta, AOR
Mr. Sanjay Kapur, AOR
Ms. Santha Smruthi, Adv.
For Respondent(s) :
Mr. Tejveer Singh Bhatia, Adv.
Mr. Mohit Paul, AOR
Mr. Rohit, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Jitendra Kumar Tripathi, Adv.
Signature Not Verified
Mr. Amrish Kumar, Aor, Adv.
Digitally signed by
RUPAM DHAMIJA
Date: 2026.03.11
18:32:04 IST
Reason:
Ms. Neha Agarwal, Adv.
Mr. E. C. Agrawala, AOR
Contd….
-2-
Mr. Shubhaankar Ray, Adv.
Ms. Rakhi Ray, AOR
Mr Shankar Komal Jha, Adv.
Mr Vaibhav Gulia, Adv.
Mr. Sanjay Kapur, AOR
Ms. Santha Smruthi, Adv.
Mr. Jasbir Bidhuri, Adv.
Mr. Arun Sanwal, Adv.
Ms. Madhu Sikri, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Nitin Kala, Adv.
Mr. Kunal Singh, Adv.
Mr. Tanmay Jain, Adv.
Mr. Karun Shamra, Adv.
Ms. Anupama Ngangom, Adv.
Ms. Rajkumari Divyasana, Adv.
UPON hearing the counsel the Court made the following
O R D E R
C.A. No. 5184/2010
As per office report, ld. counsel for the respondent has filed extended bank guarantee No. 1731314BG1000548 for Rs. 1,28,000/-. The same has been verified by the concerned Registrar. Same be extended upto 11.02.2027.
Copy of this Record of proceeding be furnished to the concerned ld. Advocate-on-record for information and compliance.
SUJATA SINGH Registrar HJ