Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(2) in The Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 (2)The salaries and the allowances payable to and other conditions of service of the officers and servants of the Tribunal shall be such as may be prescribed.
