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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(1) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(1)For children in urgent need of care and protection, such as street children and run-away children, the State Government shall support creation of requisite number of shelter homes or dropin-centres through the voluntary organizations.