Delhi High Court - Orders
Kitty Bhardwaj vs Lalit Pyare Lal Bhardwaj on 26 September, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAT.APP.(F.C.) 56/2019 & CM APPL. 9026/2019
KITTY BHARDWAJ ..... Appellant
Through: Mr. Kunal Kishore, Advocate
versus
LALIT PYARE LAL BHARDWAJ ..... Respondent
Through: Mr. Jivesh Kr. Tiwari, Advocate
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 26.09.2023
1. Arguments heard.
2. Judgment reserved.
3. Parties are at liberty to file a brief note of written submissions not exceeding five pages along with relevant judgments/documents on which they rely with relevant portion duly highlighted for the convenience of this Court within three days from today. Hardcopy thereof be also supplied to Court Master of this Court.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J SEPTEMBER 26, 2023/rk This is a digitally signed order.
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