Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Tamilnadu - Section Section 4 in Chennai City Police Act, 1888 4. - [Repealed by Madras Repealing and Amending Act, 1957 (Tamil Nadu Act XXV of 1957).]
