Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 3A in The Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976 3A. [ [Omitted by Act 3 of 1998 w.e.f. 1.4.1998] x x x]
