Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Jharkhand - Subsection Section 10(b) in Jharkhand University of Technology Act, 2011 (b)To suspend, dismiss or otherwise punish any employee of the University below the rank of Assistant Registrar including non-teaching employees; and
