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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(1)(v) in The Delhi Metro Airport Express Line, General Rules, 2010

(v)the Traffic Controller, if required, may hand over control of the signals at specific station to the Station Controller and a local control panel or work-station shall be provided in the station control room for this purpose;