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State of Rajasthan - Section

Section 340 in Rajasthan Panchayati Raj Rules, 1996

340. Tour days for officers.

(1)No officer shall remain on tours for more than 10 days in a month in addition to meetings at Zila Parishad/DRDA, Court attendance or trainings/workshop etc., organised at State level.
(2)All the Vrkas Adhikaris, Extension Officers Junior Engineer, Account and Cashier shall remain at their headquarters on Mondays and Thursdays for arranging due payments and removal of public grievances. Fixing of meetings etc., should be avoided on these days.