Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Telangana - Subsection

Section 46(3) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(3)The University, in addition, may constitute welfare funds for the benefit of its employees and students.