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Union of India - Section

Section 121 in The Finance Act, 2018

121. Amendment of section 5.

- In section 5 of the principal Act,-
(i)for the words "But nothing", the word "Nothing" shall be substituted;
(ii)for the words "And any creditor", the words "Every creditor" shall be substituted;
(iii)for the words "if the latter had obtained", the words "if that person had obtained" shall be substituted.