Madhya Pradesh High Court
Awadhlal Kewat vs The State Of Madhya Pradesh on 3 April, 2024
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 3254 of 2018 (AWADHLAL KEWAT AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 03-04-2024 Shri D.K.Tripathi - Advocate for Petitioners.
Shri Piyush Bhatnagar - Panel Lawyer for State.
Shri Piyush Bhatnagar prays for time to file reply. Put up after four weeks as prayed.
(VIVEK AGARWAL) JUDGE amit Signature Not Verified Signed by: AMIT JAIN Signing time: 03-04- 2024 19:06:53