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[Cites 0, Cited by 0] [Section 70G(2)] [Section 70G] [Entire Act]

State of Haryana - Subsection

Section 70G(2)(b) in Haryana Municipal Corporation Election Rules, 1994

(b)Any reference in clause (a) of this sub-rule to the left forefinger of an elector shall in the case where the elector has his left forefinger missing, be construed as a reference to any other finger of his left hand and shall in the case where all the fingers of his left hand are missing be construed as a reference to the forefinger of the right hand and shall, in case the fingers of both the hands are missing, be construed as a reference to such extremity of the left or right arm as he possesses.