Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act] State of Andhra Pradesh - Subsection Section 93(2)(a) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005 (a)number of such votes recorded separately in respect of each candidate in Part II of Form XXIII;