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[Cites 0, Cited by 0] [Section 581ZO(1)] [Section 581ZO] [Entire Act]

Union of India - Subsection

Section 581ZO(1)(b) in The Companies (Amendment) Act, 2002

(b)between a Member, former Member or a person claiming to be a Member, or nominee of deceased Member and the Producer Company, its Board of directors, office- bearers, or liquidator, past or present; or