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[Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act]

State of Tamilnadu - Subsection

Section 108(1)(ii) in The Coimbatore City Municipal Corporation Act, 1981

(ii)the conditions under which such salary and allowances are granted or any leave, superannuation or retirement is sanctioned shall not be more favourable than those for the time being prescribed for such Government servants.