Section 64(4) in Mizoram Cooperative Societies Act, 2006
(4)For the purpose of sub-section (3) the Registrar may prepare and maintain a panel of specialist who possess proved competency to discharge the functions in the respective field of co-operatives with the approval of government and as and when the occasion arises for the appointment of administrator, the Registrar shall appoint a person as an administrator from the said list.
