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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Rajasthan - Subsection

Section 70(4) in The Rajasthan Municipalities Accounts Rules, 1963

(4)At the end of each week, the Superintendent shall send his cash book which shall be maintained in form 36 to the Municipal office, where it shall be compared by the Accountant with his general cash book (form 34) to see that all sums entered therein have been duly credited and agree with his general cash book (form 34) both as regards amount and classifications. The Cash Book (form 36) shall then be returned to the Superintendent without delay after being initialled by the Accountant and after examination by the Executive Officer.Expenditure